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The Payment of Gratuity (Amendment) Act, 2018

[Act No. 39 of 2016]

[4th August, 2016.]

Contents:
Title The Payment of Gratuity (Amendment) Act, 2018
Sections: Particulars:
1. Short title and commencement
2. Amendment of section 2
3. Amendment of section 2A
4. Insertion of new sections 4


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