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Payment of Bonus Act, 1965 40. Repeal and saving (1) The Payment of Bonus Ordinance, 1965 (3 of 1965), is hereby repealed. (2) Notwithstanding such repeal, anything done or any action taken under the said ordinance shall be deemed to have been done or taken under this Act as if this Act had commenced on the 29th May, 1965.    |
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