Payment of Bonus Act, 1965
28. Penalty
If any person,-
(a) contravenes any of the provisions of this Act or any rule
made thereunder , or
(b) to whom a direction is given or a requisition is made under
this Act fails to comply with the direction or requisition, he shall be
punishable with imprisonment for a term which may extend to six months, or with
fine which may extend to one thousand rupees, or with both.