Payment and Settlement Systems Act, 2007
Chapter I:
Preliminary
1. Short title,
extent and commencement. -
1.
This
Act may be called the Payment and Settlement Systems Act, 2007.
2.
It
extends to the whole of India.
3.
It
shall come into force on such date as the Central Government may, by notification
in the Official Gazette, appoint and different dates may be appointed for
different provisions of this Act, and any reference to the commencement in any
such provision of this Act shall be construed as a reference to the
commencement of that provision.