Passports Act, 1967
27. Repeal and saving
(1) The Passports Ordinance, 1967 is hereby
repealed.
(2) Notwithstanding such repeal, anything done
or any action taken or purporting to have been done or taken under the said
Ordinance shall be deemed to have been done or taken under this Act as if this
Act had commenced on the 5th day of May, 1967.