The Passport (Entry into India) Act, 1920

[Act No. 34 of 1920]

[9th September, 1920]

Contents:
Title	Passport (Entry into India) Act, 1920
Sections:	Particulars:
1.	Short title and extent
2.	Definitions
3.	Power to make rules
3A.	Punishment for subsequent offences
4.	Power of arrest
5.	Power of removal
6.	[Omitted.]