Follow @SCJudgments
Login :
Advocate
|
Client
The Part B States Marriages Validating Act, 1952
[Act No. 1 of 1952]
[15th February, 1952.]
Contents
Title
The Part B States Marriages Validating Act, 1952
Sections
Particulars
1.
Short title
2.
Validation of certain irregular marriages
3.
Validation of records of marriages validated by section 2
Back
Client Area
|
Advocate Area
|
Blogs
|
About Us
|
User Agreement
|
Privacy Policy
|
Advertise
|
Media Coverage
|
Contact Us
|
Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement