The Parliament (Prevention of Disqualification) Act, 1959

Act No. 10 of 1959

[4th April, 1959.]

Contents:
Title	The Parliament (Prevention of Disqualification) Act, 1959
Sections:	Particulars:
1.	Short title
2.	Definition
3.	Certain offices of profit not to disqualify
4.	Temporary suspension of disqualification in certain cases
5.	Repeals
The Schedule
Part I	Bodies Under the Central Government
	Bodies Under State Governments
Part II	Bodies Under the Central Government
	Bodies Under State Governments
	Table