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The Oriental Gas Company Act No. 1857 27. Interpretation.- The following words and expressions used in this Act shall have the meanings hereby assigned to them, unless there be something in the subject or context repugnant to such construction (that is to say):- Words importing the singular number only shall include the plural number; and words importing the plural number only shall include also the singular number. Words importing the masculine gender shall include females. The word "person" shall include a corporation, whether aggregate or sole. The word "street" shall include any square, court, or alley, highway, lane, road, thoroughfare, or public passage or place. The word "Magistrate" shall include any Magistrate of Police, and any joint Magistrate or other person lawfully exercising the powers of Magistrate, acting at or for the place or district where the matter requiring the cognizance of any such Magistrate arises.    |
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