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The Oriental Gas Company Act No. 1857

16. Daily  penalty during  escape of  Gas after notice.-

Whenever any Gas  shall escape  from any  pipe, laid  down  or  set  up  by  or belonging to the said Company, they shall, immediately after receiving notice thereof in writing, prevent such Gas from escaping; and in case the said  Company shall  not,  within  twenty-four  hours  next  after service of such notice, effectually prevent the Gas from escaping, and wholly remove  the cause  of complaint,  they  shall  for  every  such offence forfeit  the sum of fifty rupees for each day during which the Gas shall  be suffered  to escape, after the expiration of twenty four hours from the service of such notice.









  

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