The Opium and Revenue Laws (Extension of Application) Act, 1950

[Act No. 33 of 1950]

[18th April, 1950.]

Contents
Title	The Opium and Revenue Laws (Extension of Application) Act, 1950
Sections	Chaptericulars
1.	Short title
2.	Extension of certain opium and revenue laws to certain parts of India
3.	Modifications in State laws relating to income-tax investigation
4.	Repeals and savings
5.	Removal of difficulties
The Schedule	Enactments amended