The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993

[Act No. 65 of 1993]

[4th September, 1993.]

Contents
Sections	Particulars
Title	The Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993
1.	Short title and commencement
2.	Definitions
3.	Undertaking of Commission to vest in Corporation
4.	General effect of vesting of undertaking in Corporation
5.	Licences, etc., to be deemed to have been granted to Corporation
6.	Tax exemption or benefit to continue to have effect
7.	Guarantee to be operative
8.	Provisions in respect of officers and other employees of Commission
9.	Power of entry
10.	Power to make rules
11.	Repeal of Act 48 of 1959
12.	Repeal and saving