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2. Definitions.- In this Act, unless the context otherwise requires,- (a) "Council" means the North-Eastern Council set up under section 3; 2[(b) "north-eastern area" means the area comprising the States of Arunachal Pradesh, Assam, Manipur, Meghalaya, Mizoram,3[Nagaland, Sikkim and Tripura]];    |
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