74. Amendment of Act 37 of 1956. -

On and from the appointed day, in the States Reorganisation Act, 1956,-

(a) for clause (c) of section 15, the following clause shall be substituted, namely:-

"(c) the Eastern Zone, comprising the States of Bihar, West Bengal and Orissa;";

(b) in sub-section (1) of section 16, clause (d) shall be omitted.

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