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2. Declaration of Kollam-Kottapuram Stretch of West Coast Canal and Champakara and Udyogmandal Canals to be a national waterway.-

The Kollam-Kottapuram Stretch of West Coast Canal and Champakara and Udyogmandal Canals, the limits of which are specified in the Schedule, is hereby declared to be a national waterway.

1. 1st February, 1993 vide notification No. S.O. 806(E), dated 30th October, 1993, see Gazette of India, Extraordinary, Part II, sec. 3(ii).









  

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