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The National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple [30th December, 1999.] An Act to provide for the constitution of a body at the national level for the Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities and for matters connected therewith or incidental thereto. BE it enacted by Parliament in the Fiftieth Year of the Republic of India as follows:    |
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