The National Institutes of Food Technology, Entrepreneurship and Management Act, 2021
Act No. 19 of 2021
[30th July, 2021.]
Contents |
Title |
National Institutes of Food Technology, Entrepreneurship and Management Act, 2021 |
Sections |
Particulars |
Chapter I |
Preliminary |
1. |
Short title and commencement |
2. |
Declaration of certain Institutes as institutions of national importance |
3. |
Definitions |
Chapter II |
The Institutes |
4. |
Incorporation of Institutes |
5. |
Effect of incorporation of Institutes |
6. |
Powers and functions of Institutes |
7. |
Institutes to be open to all races, creed and classes |
8. |
Institutes to be not-for-profit legal entity |
9. |
.Teaching at Institutes |
Chapter III |
The Authorities Of Institutes |
10. |
Authorities of Institutes |
11. |
Board of Governors |
12. |
Powers and functions of Board |
13. |
Term of office of, vacancies among, and allowances payable to, Members of Board |
14. |
Filling of casual vacancy |
15. |
Resignation of Members |
16. |
Senate |
17. |
Functions of Senate |
18. |
Powers and functions of Chairperson |
19. |
Director |
20. |
Registrar |
21. |
Other authorities and officers |
22. |
Appointments |
23. |
Statutes |
24. |
Statutes how made |
25. |
Ordinances |
26. |
Ordinances how made |
27. |
Tribunal of Arbitration |
Chapter IV |
The Council |
28. |
Establishment of Council |
29. |
Term of office of, vacancies among, and allowances payable to members of Council |
30. |
Functions of Council |
31. |
Meetings of Council |
Chapter V |
Finance, Accounts and Audit |
32. |
Grants by Central Government |
33. |
Fund of Institutes |
34. |
Accounts and audit |
35. |
Pension, insurance and provident funds |
Chapter VI |
Miscellaneous |
36. |
Acts and proceedings not to be invalidate by vacancies, etc |
37. |
Protection of action taken in good faith |
38. |
Power to make rules |
39. |
Rules, Statutes and Ordinances to be published in Official Gazette and to be laid before Parliament |
40. |
Power to remove difficulties |
41. |
Transitional provisions |
The Schedule |
[See Section 4] |