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The National Institute of Fashion Technology Act, 2006
Act No. 28 of 2006
[13th July, 2006.]
Contents
Title
The National Institute of Fashion Technology Act, 2006
Sections
Particulars
Chapter I
Preliminary
1.
Short title and commencement
2.
Definitions
Chapter II
The Institute
3.
Establishment of the Institute
4.
Vesting of properties
5.
Effect of incorporation of Institute
6.
Functions of Institute
7.
Powers of Board
8.
Institute be open to all races, creeds and classes
9.
Teaching at Institute
10.
Visitor
11.
Authorities of Institute
12.
Senate
13.
Functions of Senate
14.
Functions, powers and duties of Chairperson
15.
Director-General
16.
Registrar
17.
Powers and duties of other authorities and officers
18.
Grants by Central Government
19.
Fund by Institute
20.
Setting up of endowment fund
21.
Accounts and audit
22.
Pension and provident fund
23.
Appointment
24.
Statutes
25.
Statutes how made
26.
Ordinances
27.
Ordinances how made
28.
Tribunal of Arbitration
Chapter III
Miscellaneous
29.
Acts and proceedings not to be invalidated by vacancies, etc
30.
Sponsored schemes
31.
Power of Institute to grant degrees, etc
32.
Powers to remove difficulties
33.
Transitional provisions
34.
Statutes and Ordinances to be published in the Official Gazette and to be laid before Parliament
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