National Environment Appellate Authority Act, 1997
9. Salaries and allowances and other terms and
conditions of service of Chairperson, Vice-Chairperson and Members. –
The salaries and allowances payable to, and
the other terms and conditions of service (including pension, gratuity and
other retirement benefits) of, the Chairperson, the Vice-Chairperson and the Members
shall be such as may be prescribed by the Central Government.