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2. Definitions.-

In this Act, unless the context otherwise requires,-

(a) "Chairperson" means the Chairperson of the Commission;

(b) "Commission" means the National Commission for Safai Karamcharis constituted under section 3;

(c) "Member" means a Member of the Commission;

(d) "prescribed" means prescribed by rules made under this Act;

(e) "Safai Karamchari" means a person engaged in, or employed for, manually carrying human excreta or any sanitation work;

(f) "Vice-Chairperson" means the Vice-Chairperson of the Commission.









  

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