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The National Commission for Minorities Act, 1992
[Act No. 19 of 1992]
[17th May, 1992.]
Contents
Sections
Particulars
Title
The National Commission for Minorities Act, 1992
Chapter I
Preliminary
1.
Short title, extent and commencement
2.
Definitions
Chapter II
The National Commission for Minorities
3.
Constitution of the National Commission for Minorities
4.
Term of office and conditions of service of Chairperson and Members
5.
Officers and other employees of the Commission
6.
Salaries and allowances to be paid out of grants
7.
Vacancies, etc., not to invalidate proceedings of the Commission
8.
Procedure to be regulated by the Commission
Chapter III
Functions of The Commission
9.
Functions of The Commission
Chapter IV
Finance, Accounts and Audit
10.
Grants by the Central Government
11.
Accounts and audit
12.
Annual report
13.
Annual report and audit report to be laid before Parliament
Chapter V
Miscellaneous
14.
Chairperson, Members and staff of the Commission to be public servants
15.
Power to make rules
16.
Power to remove difficulties
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