The National Capital Territory of Delhi Laws (Special Provisions) Act, 2007

[Act No. 43 of 2007]

[5th December, 2007.]

Contents
Sections	Particulars
Title	The National Capital Territory of Delhi Laws (Special Provisions) Act, 2007
1.	Short title, extent, commencement and duration
2.	Definitions
3.	Enforcement to be kept in abeyance
4.	Provisions of this Act not to apply in certain cases
5.	Power of Central Government to give directions
6.	Repeal and savings