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The National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Act, 2019

[Act No.45 of 2019]

[11th December, 2019.]

Contents
SectionsParticulars
Title National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Act, 2019
1 Short title and extent
2 Definitions
3 Recognition of property rights


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