Narcotic Drugs and Psychotropic Substances Act, 1985
82. Repeal and savings.
(1) The Opium
Act, 1857, the Opium Act, 1878 and the Dangerous Drugs Act, 1930 are hereby
repealed.
(2)
Notwithstanding such repeal, anything done or any action taken or purported to
have been done or taken under any of the enactments repealed by sub-section (1)
shall, in so far as it is not inconsistent with the provisions of this Act, be
deemed to have been done or taken under the corresponding provisions of this
Act.