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The Naga Hills Tuensang Area Act, 1957
[Act No. 42 of 1961]
[29th November, 1957.]
Contents:
Title
The Naga Hills Tuensang Area Act, 1957
Sections:
Particulars:
1.
Short title and commencement
2.
Formation of Naga Hills Tuensang Area
3.
Amendment of the Sixth Schedule to the Constitution
4.
Amendment of the Delimitation Order
5.
[Repealed.]
6.
Provision as to the sitting member of Parliament
7.
Territorial extent of laws not to be affected
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