The Muslim Women (Protection of Rights on Marriage) Act, 2019

[Act No. 20 of 2019]

[31st July, 2019.]

Contents
Title	The Muslim Women(Protection of Rights on Marriage) Act, 2019
Sections	Particulars
Chapter I	Preliminary
1	Short title, extent and commencement.
2	Definitions
Chapter II	Declaration of Talaqyo be Void and Illegal
3	Talaq to be void and illegal.
4	Punishment for pronouncing talaq.
Chapter III	Protection of Rights of Married Muslim Women
5	Subsistence allowance.
6	Custody of minor children.
7	Offence to be cognizable, compoundable, etc.
8	Repeal and savings.