Muslim Women (Protection of Rights on Divorce) Act, 1986
[Act No. 25 of 1986 dated 19th May, 1986]
An Act to protect the rights of Muslim women who have been divorced by, or have obtained divorce from, their husbands and to provide for matters connected therewith or incidental thereto.
BE it enacted by Parliament in the Thirty-seventh year of the Republic of India as follows:-