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The Moorshedabad Act, 1891 Act No. 15 of 1891 [21st March 1891.] An Act to confirm and give effect to an Indenture between the Secretary of State and the Nawab Bahadoor of Moorshedabad, Amir-ul-Omrah. Preamble. WHEREAS it is expedient to confirm and give effect to the indenture which is set forth in the schedule to this Act and which was made the twelfth day of March, 1891, between the Secretary of State for India in Council of the one part and Ihtisham-ul-Mulk Rais-ud Dowlah Amir-ulOmrah Nawab Sir Syud Hussan Ali Khan Bahadoor Mohabat Jung, G.C.I.E., Nawab Bahadoor of Moorshedabd, eldest son of His late Highness Moontazin-ul-Mulk Mohsenud Dowlah Fureedoon Jah Syud Mansoor Ali Khan Bahadoor Nusrat Jung, late Nawab Nazim of Bengal, Behar and Orissa, of the other part; It is hereby enacted as follows:    |
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