The Moorshedabad Act, 1891

[Act No. 15 of 1891]

[21st March 1891.]

Contents:
Title	The Moorshedabad Act, 1891
Sections:	Particulars:
1.	Short title and commencement
2.	Confirmation of indenture of March, 1891
3.	Additions to schedule to indenture
4.	Limitation for claims to scheduled immoveable property
5.	Perpetual descent of property
6.	Relief from stamp and registration laws
Schedule I	The Schedule