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The Mines (Amendment) Act, 1983
[Act No. 42 of 1983]
[25th December, 1983.]
Contents
Sections
Particulars
Title
The Mines (Amendment) Act, 1983
1.
Short title and commencement
2.
[Repealed.]
3.
[Repealed.]
4.
[Repealed.]
5.
[Repealed.]
6.
[Repealed.]
7.
[Repealed.]
8.
[Repealed.]
9.
[Repealed.]
10.
[Repealed.]
11.
[Repealed.]
12.
[Repealed.]
13.
[Repealed.]
14.
[Repealed.]
15.
[Repealed.]
16.
[Repealed.]
17.
[Repealed.]
18.
[Repealed.]
19.
[Repealed.]
20.
[Repealed.]
21.
[Repealed.]
22.
[Repealed.]
23.
[Repealed.]
24.
[Repealed.]
25.
[Repealed.]
26.
[Repealed.]
27.
[Repealed.]
28.
[Repealed.]
29.
[Repealed.]
30.
[Repealed.]
31.
[Repealed.]
32.
[Repealed.]
33.
[Repealed.]
34.
[Repealed.]
35.
[Repealed.]
36.
[Repealed.]
37.
[Repealed.]
38.
[Repealed.]
39.
[Repealed.]
40.
[Repealed.]
41.
[Repealed.]
42.
[Repealed.]
43.
[Repealed.]
44.
[Repealed.]
45.
[Repealed.]
46.
[Repealed.]
47.
[Repealed.]
48.
[Repealed.]
49.
Transitory provision
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