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88. [Repeal of Act 4 of 1923.] Rep. by the Repealing and Amending Act, 1957 (36 of 1957), s. 2 and the First Schedule. 1. Ins. by Act 42 of 1983, s. 47 (w.e.f. 31-5-1984). 2. Ins. by Act 62 of 1959, s. 47 (w.e.f. 16-1-1960). 3. Ins. by s. 48, ibid. (w.e.f. 16-1-1960). 4. Ins. by Act 42 of 1983, s. 48 (w.e.f. 31-5-1984).    |
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