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47. [Disputes as to age.] Omitted by the Mines (Amendment) Act, 1959 (62 of 1959), s. 28 (w.e.f. 16-1-1960). 1. Subs. by Act 42 of 1983, s. 24, for section 43 (w.e.f. 31-5-1984). 2. Subs. by s. 26, ibid., for section 45 (w.e.f. 31-5-1984). 3. Subs. by Act 62 of 1959, s. 27, for section 46 (w.e.f. 16-1-1960).    |
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