The Metro Railways (Construction of Works) Amendment Act, 1982

[Act No. 41 of 1982]

[21st August, 1982.]

Contents
Title	The Metro Railways (Construction of Works) Amendment Act, 1982
Sections	Particulars
1.	Short title and commencement
2.	[Repealed.]
3.	[Repealed.]
4.	[Repealed.]
5.	[Repealed.]
6.	[Repealed.]
7.	[Repealed.]
8.	[Repealed.]
9.	[Repealed.]
10.	[Repealed.]
11.	[Repealed.]
12.	[Repealed.]
13.	[Repealed.]
14.	[Repealed.]
15.	[Repealed.]
16.	[Repealed.]
17.	Transfer of applications pending before arbitrator under the principal Act