 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
87D. Particulars of certificate, etc., to be furnished.- Every citizen of India who obtains, on or after the appointed day, a certificate, shall furnish, in such form and at such intervals as may be described, particulars of the certificate or certificates obtained by him and of his employment.]    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back