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261C. Airing space to be provided for passengers.-

Every special trade passenger ship shall have reserved as airing space for the use of passengers on board, gratuitously by day and by night, so much of the upper deck as is not required for the airing space of the crew or for permanent structure: Provided that the upper deck space so provided for passengers shall in no case be less than 0.37 square meter for each passenger.]









  

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