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Part VIII

Passenger Ships

Survey of passenger ships

219. Application of Part.-

This Part applies only to sea-going passenger ships fitted with mechanical means of propulsion, but the provisions of this Part relating to 1[special trade passenger ships] shall not apply -

(a) to any such ship not carrying more than thirty 2[special trade passengers]; or

(b) to any such ship not intended to carry 2[special trade passengers] to or from any port or place in India.









  

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