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173. Certain ships to carry medical officer.-

1[(1) Every foreign-going ship carrying-

(a) more than the prescribed number of persons (including the crew), shall have on board as part of her complement a medical officer possessing such qualifications; and

(b) less than the prescribed number of persons shall have such medical facilities, as may be prescribed, in accordance with the provisions of the Maritime Labour Convention.]

(2) Nothing in this section shall apply to 2[a special trade passenger ship] or a pilgrim ship.









  

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