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30. Creating awareness about mental health and illness and reducing stigma associated with mental illness.- The appropriate Government shall take all measures to ensure that,- (a) the provisions of this Act are given wide publicity through public media, including television, radio, print and online media at regular intervals; (b) the programmes to reduce stigma associated with mental illness are planned, designed, funded and implemented in an effective manner; (c) the appropriate Government officials including police officers and other officers of the appropriate Government are given periodic sensitisation and awareness training on the issues under this Act.    |
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