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The Mental Health Act, 1987 Act No. 14 of 1987 [22nd May, 1987.] An Act to consolidate and amend the law relating to the treatment and care of mentally ill persons, to make better provision with respect to their property and affairs and for matters connected therewith or incidental thereto. BE it enacted by Parliament in the Thirty-eighth Year of the Republic of India as follows:-    |
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