 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
1[123A. Power of Authority to make regulations.- The Authority may make regulation consistent with this Act for all or any of the following purposes, namely:- (a) the times and places of meetings of the Authority and the procedure to be followed at such meeting under section 47E; (b) the salaries and allowances payable to and the other conditions of service of officers and other employees of the Authority under sub-section (2) of section 47H.]    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back