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The Live-Stock Importation Act, 1898

[Act No. 9 of 1898]1

[12th August, 1898]

An Act to make better provision for the regulation of the importation of livestock 2[and live-stock products].

WHEREAS it is expedient to make better provision for the regulation of the importation or live-stock which is liable to be affected by infectious or contagious disorders;

It is hereby enacted as follows: -

1. The Act has been extended to Goa, Daman and Diu, with modifications by Reg. 12 of 1962, s. 3 and Schedule (w.e.f. 1-2-1965) and to Pondicherry (w. e. f. 1-10-1963) by Reg. 7 of 1963, s. 3 and the First Schedule.

2. Ins. by Act 28 of 2001, s. 2 (w.e.f. 5-7-2001).









  

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