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The Live-Stock Importation Act, 1898 1. Short title and local extent.- (1) This Act may be called the Live-stock Importation Act, 1898. 3[(2) It extends to the whole of India 4***;] 5***,
3. Subs. by Act 40 of 1953, s. 2, for sub-section (2). 4. The words "except the State of Jammu and Kashmir" omitted by Act 62 of 1956, s. 2 and the Schedule (w.e.f.1-11-1956). 5. The word "and" rep. by Act 10 of 1914, s. 3 and the Second Schedule. 6. Sub-section (3) rep. by s. 3 and the Second Schedule ibid.    |
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