Limitation Act, 1963
1. Short title, extent and commencement ---
(1) This Act may be called the Limitation Act,
1963.
(2) It extends to the whole of India except
the State of Jammu and Kashmir.
(3) It shall come into force on such date as
the Central Government may be notification in the Official Gazette, appoint.
Note
It came into force on 1st January, 1965, (Published
in Gazette of India Part II, Sec.3 (2), dated 9-11-1963).