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3. Appointment of officers. The Central Government may, by notification in the Official Gazette, ( a ) define areas to be districts for the purposes of this Act; 3[(b) appoint a person to be the Director of Lighthouses and Lightships in each district; (c) appoint persons to be Deputy Directors -General of Lighthouses and Lightships; and (d) appoint a person to be the Director -General of Lighthouses and Lightships .]    |
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