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The Legal Tender (Inscribed Notes) Act, 1964
[Act No. 28 of 1964]
[30th September, 1964.]
Contents
Sections
Chaptericulars
Title
The Legal Tender (Inscribed Notes) Act, 1964
1.
Short title and extent
2.
Notes bearing messages of a political character not to be legal tender
3.
Repeal and savings
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