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The Leaders and Chief Whips of Recognised Parties and Groups In Parliament (Facilities) Act, 1998

[Act No. 5 of 1999]

[7th January, 1999.]

Contents
Title The Leaders and Chief Whips of Recognised Parties and Groups In Parliament (Facilities) Act, 1998
Sections Particulars
1. Short title and commencement
2. Definitions
3. Facilities to the Leaders and Chief Whips of recognised groups and parties
4. Power to make rules
5. Amendment of section 3 of Act 10 of 1959


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