Land Ports Authority of India Act, 2010
Preamble
Chapter I Preliminary
Section 1: Short
title and commencement
1.
This
Act may be called the Land Ports Authority of India Act, 2010.
2. It
shall come into force on such date as the Central Government may, by
notification in the Official Gazette, appoint, and different dates may be
appointed for different provisions of this Act, and any reference in any such
provision to the commencement of this Act shall be construed as a reference to
the coming into force of that provision.