The Land Acquisition (Mines) Act, 1885
Act No. 18 of 18851
[16th October, 1885.]
An Act to provide for cases in which Mines or Minerals are situate under land which it is desired to acquire under the Land Acquisition Act, 18702.
WHEREAS it is expedient to provide for cases in which mines or minerals are situate under land which it is desired to acquire under the Land Acquisition Act, 18702 (10 of 1870);
It is hereby enacted as follows: -