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The Khaddar (Protection of Name) Act, 1950
[Act No. 78 of 1950]
[28th December, 1950.]
Contents
Title
Khaddar (Protection of Name) Act, 1950
Sections
Particulars
1.
Short title and extent
2.
The words Khaddar and Khadi to be trade description
3.
[Repealed].- Rep. by the Repealing and Amending Act, 1957 (36 of 1957) s. 2 and First Schedule
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