Judges (Protection) Act, 1985

NO.59 OF 1985

Contents
Sections	Particulars
1	Short title and extent
2	Definition
3	Additional protection to judges
4	Saving

[6th September, 1985.]

An Act for securing additional protection for Judges and others acting Judicially and for matters connected therewith.

BE it enacted by Parliament in the Thirty-sixth Year of the Republic of India as follows:-